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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2)(a) in Rajasthan Jails Subordinate Service Rules, 1998

(a)[For Deputy Jailors and Warders] [Substituted 'For Assistant Jailors and Warders' by Notification No. G.S.R. 7, dated 5.4.2017 (w.e.f 15.5.1998).];