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[Cites 0, Cited by 1] [Section 58] [Entire Act]

Madras Presidency - Subsection

Section 58(8) in Madras Hindu Religious and Charitable Endowments Act, 1951

(8)The powers conferred by this section shall, in respect or maths, be exercised by the Commissioner or by a Deputy Commissioner to whom powers in this behalf have been delegated by the Commissioner under section 10, sub-section (2).