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State of Uttar Pradesh - Section

Section 205 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

205. Savings in respect of other proceedings.

- No order of confiscation under Section 204 shall operate to prevent any other criminal or civil proceedings to which the person storing, or collecting or storing, or collecting the materials in excess of the permitted quantity may be liable.