Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Goa - Section Section 11 in The Goa Administrative Tribunal Act, 1965 11. Execution of Orders. (1)All final orders of the Tribunal shall be executed, as far as may be, in the same manner as a decree of a civil court.
