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State of Odisha - Section

Section 3 in The Orissa Fertilizers Loans Rules, 1965

3. Eligibility for taking fertilizers loans.

(1)Loans should be made available to all cultivators who have not been enrolled as members of the cooperative societies.
(2)The nominal members are eligible for taking fertilizer loans.
(3)Persons who have already received fertilizers loans from any of the co-operative societies shall not be eligible for advance of loans.