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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(4) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

(4)Certificate Retainer-ship Amount shall be in addition to the performance linked incentive specified in Regulation 32.Chapter-10 Billing and Other Miscellaneous Provisions