Madras High Court
Chinnasamy(Deceased),Srinivasappa ... vs N.Mahalakshmi on 8 April, 2026
CMP No. 8748 of 2026 in
SA Sr No.2734 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 08-04-2026
CORAM
THE HON'BLE MR.JUSTICE S. SOUNTHAR
CMP No. 8748 of 2026 in
SA Sr No.2734 of 2026
Chinnasamy(Deceased),
Srinivasappa (deceased),
Parvathamma (deceased),
1. Rajagopal, S/o.Bomme Gowdu,
Kali Naikanapalli Village,
Bommathathanoor post,
Denkanikotta Tk., Krishnagiri Dist.
2. Mahadevappa S/o.Bomme Gowdu,
Kali Naikanapalli Village,
Bommathathanoor post,
Denkanikotta Tk., Krishnagiri Dist.
K.Leelavathy (deceased).
3. C.Prabhakar,S/o.Chinnasami,
Kali Naikanapalli village,
Bommathathanoor Post,
Denkanikotta tk.,Krishnagiri Dist.
4. C.Pramod @ Sivaramakrishnan
S/o.Bomme Gowdu,
Kali Naikanapalli Village,
Bommathathanoor post,
Denkanikotta Tk.,Krishnagiri Dist.
5. Prema,W/o.Late Srinivasappa,
Kalliyanakkanpalli Village,
Now Rest at No.41/1 5th Cross, RMV Extn,
Rubis Apartment, Sadashivnagar,
Opp.to Canara Bank, Bengaluru -80,
Karnataka.
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CMP No. 8748 of 2026 in
SA Sr No.2734 of 2026
6. Abiramaiah, S/o.Late Srinivasappa,
Kalliyanakkanpalli Village,
Now Rest at No.41/1 5th Cross, RMV Extn,
Rubis Apartment, Sadashivnagar,
Opp.to Canara Bank, Bengaluru -80, Karnataka.
7. Sudesh, S/o.Late Srinivasappa,
Kalliyanakkanpalli Village,
Now Rest at No.41/1 5th Cross, RMV Extn,
Rubis Apartment, Sadashivnagar,
Opp.to Canara Bank, Bengaluru -80, Karnataka.
..Petitioner(s)
Vs
1. N.Mahalakshmi, W/o.KM Kempe Gowdu,
114 First Floor,Near Vijaya Park Apartment,
Opp.Vijaya Bank Layout,Arekere Village,
IIM Post, B.G.Road, Banglore 76.
2. N.Pankaja, W/o.S.V.Ravichandra,
115 , 2nd Floor, Near Vijaya Park Apartment,
Opp.Vijaya Bank Layout,
Arekere Village, IIM Post,
B.G.Road, Banglore 76.
3. N.Arathi, W/o.Arun Kumar,
113, 2nd Floor, Near Vijaya Park Apartment,
Opp.Vijaya Bank Layout,
Arekere Village, IIM Post,
B.G.Road, Banglore 76.
4. N.Srinatha, S/o.Late Narayanappa,
310/1, KNP Layout, Arekere Village,
IIM Post, B.G.Road, Banglore 76.
5. Munithayamama
W/o.Srinivasa Reddy,
Choodagondapalli Village,
Achetipatti Post, Hosur Tk.,
Krishnagiri Dist.
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CMP No. 8748 of 2026 in
SA Sr No.2734 of 2026
6. Muniraj, S/o.Subbarayappa,
Kumudepalli Village and Post,
Hosur Tk., Krishnagiri Dist.
7. Ramesh, S/o.Subbarayappa,
Kumudepalli Village and Post,
Hosur Tk., Krishnagiri Dist.
Narasimha (deceased)
8. Papanna, S/o.Subbrappa,
Kumudepalli Village and Post,
Hosur Tk., Krishnagiri Dist.
9. Nalina, D/o.Suseela,
Kumudepalli Village and Post,
Hosur Tk., Krishnagiri Dist.
10.Nandhini, D/o.Suseela,
Kumudepalli Village and Post,
Hosur Tk., Krishnagiri Dist.
11.Raghu, S/o.Suseela,
Kumudepalli Village and Post,
Hosur Tk., Krishnagiri Dist.
12.Chinna Yellamma, W/o.Marappa,
Kallinayakanapalli Village,
Bommamathathanur Post,
Denkanikottai Tk., Krishnagiri Dist.
13.Lachummama, W/o.Chikkanna,
Konachandiram Village,
Bommamathathanur Post,
Denkanikottai Tk., Krishnagiri Dist.
14.Perumal, S/o.Seenappa,
Kallinayakanapalli Village,
Bommamathathanur Post,
Denkanikottai Tk., Krishnagiri Dist.
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CMP No. 8748 of 2026 in
SA Sr No.2734 of 2026
15.Chandan, S/o.Thimmrayappa,
Kallinayakanapalli Village,
Bommamathathanur Post,
Denkanikottai Tk., Krishnagiri Dist.
16.M.Ramakrishnan, S/o.K.V.Munisami,
Kallinayakanapalli Village,
Bommamathathanur Post,
Denkanikottai Tk., Krishnagiri Dist.
17.Nagaraj, H/o. Late Prathiba Nagraj,
Chinna Kothur Village,
Madepalli Taraff, Krishnagiri Dist.
18.Bushan, S/o.Nagraj,
Chinna Kothur Village,
Madepalli Taraff,
Krishnagiri Dist.
19.Sarika, D/o.Nagraj,
Chinna Kothur Village,
Madepalli Taraff,
Krishnagiri Dist.
20.Rathnamma, W/o.Late Narasimha,
Kumudepalli Village and Post,
Hosur Tk., Krishnagiri Dist.
21.Ashok, S/o.Late Narasimha,
Kumudepalli Village and Post,
Hosur Tk., Krishnagiri Dist.
22.Arul. S/o.Late Narasimha,
Kumudepalli Village and Post,
Hosur Tk., Krishnagiri Dist.
..Respondent(s)
This petition has been filed to accept the cause title as given in the
Second Appeal .
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CMP No. 8748 of 2026 in
SA Sr No.2734 of 2026
For Petitioner(s): Mr. A.venkatesh Kumar
for Ms,S.Indumathi
ORDER
This petition has been filed to accept the cause title as shown in the second appeal.
2. According to the petitioners/appellants, the 6 th appellant in the first appeal, namely K.Leelavathy died on 23.12.2024, leaving behind the petitioners/appellants 3, 4 and 5 herein as her legal heirs. However, in the certified copy of the judgment and decree issued by the first appellate court in A.S.No.11 of2018, Leelavathy has not been shown as deceased person.
3. It is also seen from the certified copy of the judgment and decree issued by the first appellate court in A.S.No.11 of 2018 that, the appellants 13 to 15 therein were recorded as legal representatives of the deceased 2 nd appellant Srinivasappa. However, the said Srinivasappa has not been shown as deceased person.
4. In view of the above said errors in the certified copy of the judgment and decree issued by the first appellate court, this court is not inclined to accept the cause title showing Leelavathy as deceased person in the second appeal. The proper course for the petitioners/appellants would be to get the certified copy of the judgment and decree passed by the first appellate court amended suitably.
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5. Accordingly, this civil miscellaneous petition is dismissed with a direction to the Registry to return the second appeal papers to the petitioners/ appellants to get the certified copy of the judgment and decree in the first appeal suitably amended.
08-04-2026 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No MST To
1. The Additional District Judge, Hosur.
2. The Subordinate Judge, Hosur, Krishnagiri District.
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MST CMP No. 8748 of 2026 in SA Sr No.2734 of 2026 08-04-2026 __________ Page7 of 7 https://www.mhc.tn.gov.in/judis