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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(i) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(i)establishment and abolition of faculties, colleges, teaching departments, study centres, schools of studies and institutions maintained by the University;