Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 64 in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

64. Market fee to be collected once only.

- No market fee shall be levied and collected in the same market area again in relation to the notified agricultural produce in respect of which such fee under this Act, has already been levied and collected.