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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(p) in Andhra Pradesh Advocates' Welfare Fund Rules, 1989

(p)to quantify;
(i)The 'Death Benefit' to the surviving member or members of the family of the deceased Advocate;
(ii)The grant to the Indigent and Disabled Advocates;