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Union of India - Section

Section 47 in The Companies (Accounting Standards) Rules, 2006

47. Additional information may be relevant to users in understanding the financial position and liquidity of an enterprise. Disclosure of this information, together with a commentary by management, is encouraged and may include:

(a)the amount of undrawn borrowing facilities that may be available for future operating activities and to settle capital commitments, indicating any restrictions on the use of these facilities; and
(b)the aggregate amount of cash flows that represent increases in operating capacity separately from those cash flows that are required to maintain operating capacity.