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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(1)(xiv) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(xiv)The Chairman of Agriculture committees of two Zilla Parishads in the University area to be nominated by the Pro-Chancellor.