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State of Bihar - Section

Section 8 in Bihar Boilers Attendants' Rules, 1948

8. Classes of certificates and capabilities of holders thereof.

- Certificate of competency granted under these rules shall be of two classes. The certificate of the first class shall qualify the holder thereof to be in charge of a set of connected boilers of any kind or capacity or of so many separate or connected boilers belonging to the same owner as are so situated that no one of them is distant more than 150 feet from any other of them; and a certificate of the second class shall qualify the holder thereof to be in charge of any single separate boiler.