Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Uttarakhand - Subsection Section 6(2)(ii) in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005 (ii)Without prejudice to the generality of the powers vested under clause (i), the Competent Authority shall be entitled to -