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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(c) in Telangana (Regulation of Appointments To Public Services and Rationalisation of Staff Pattern And Pay Structure) Act, 1994

(c)a Municipality constituted under the [Telangana Municipalities Act, 1965(Act VI of 1965)] [Adapted in G.O.Ms.No.142, Municipal Administration & Urban Development (F2) Department, dated 29.10.2015.] and