Section 2(g) in Rajasthan Regulation of Boating Act, 1956
(g)[ "State" means the new State of Rajasthan as formed by section 10 of the State Reorganisation Act, 1956 (Central Act 37 of 1956)] [Inserted by Rajasthan Act No. 25 of 1957. In this connection, also see Rajasthan Act No. 40 of 1957, published in Rajasthan Gazette, Part IV-A, Extraordinary, dated 9-12-1957.]
