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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(3)(j) in The Bihar Public Irrigation and Drainage Works Act, 1947

(j)[ "Command area" means an area declared to be the command areas of a public irrigation work by the State Government by Notification published in the Official Gazette.] [Inserted by Act 13 of 1966.]