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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in Rajasthan Tourist Assistance Force Regulations, 2013

(1)The TAF personnel shall keep watch on touts (Lapkas), hawkers, beggars etc. for the purpose of enforcement of the provisions of the Act and more particularly for implementing the provisions of sub-sections (5), (6) and (7) of section 13 read with sub-section (6) of section 17 of the Act.