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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Mizoram - Subsection

Section 98(e) in Mizoram Cooperative Societies Act, 2006

(e)any refusal or failure by a member including past deceased and their legal heirs or representatives or lawful claimants to deliver possession of assets to a co-operative resumed or recovered by the co-operative for breach of condition as to the assignment.