Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 254A(3)] [Section 254A] [Entire Act]

State of West Bengal - Subsection

Section 254A(3)(b) in West Bengal Municipal Corporation Act, 2006

(b)if the layout plan does not conform to the provisions of this Act and the rules and the regulations made thereunder; or