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State of Uttar Pradesh - Section

Section 63 in Regulations Under the U.P. Intermediate Education Act, 1921

63. [ [Regulations 63 and 64 have been substituted by Notification NO. 3513/151-7-2 2-92 dated July 14, 1992 published in U.P. Gazette, Part-4, dated 25-7-1992.] lgkf;d ekU;rk izkIr laLFkk dh dksbZ iz/kkukpk;Z] iz/kkuk/;kid ;k v/;kid O;fDrxr f'k{k.k V;w'ku ugha djsxkA