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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(2)(xx) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xx)Recover the charges in respect of weigh men and distribute the same to the weighmen and labour if not paid by the purchaser or seller, as the case may be.