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[Cites 0, Cited by 0] [Section 454(2)] [Section 454] [Entire Act]

Union of India - Subsection

Section 454(2)(c) in The Companies Act, 1956

(c)who are in the employment of the company, or have been in the employment of the company within the said year, and are, in the opinion of the Official Liquidator, capable of giving the information required;