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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 14(i) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(i)an amount, not exceeding, twice the amount of installation charge prescribed by the distributor, in case, such relocation work involves dismantling of the outdoor equipment of customer premises equipment from old location and reinstallation at new location, or