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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000

(1)The Accounts, Fund shall be maintained by the Director. The Bank through which pension is disbursed, shall also maintain the accounts as per guidelines given in this behalf by the Director from time to time.