Bombay High Court
Mahesh Gangaram Naik And Anr vs Amogh Sawant And Ors on 9 October, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
common order.doc
HARSHADA H. SAWANT
(P.A.)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CORAM : MILIND N. JADHAV, J.
DATE : OCTOBER 09, 2025 P.C.:
1. Due to paucity of time, the following matters are adjourned to future dates follows:-
Serial Nos. Adjourned date 11 to 13, 15 to 48 and 50 13th November, 2025 51 to 62, 64, 65 and 67 to 90 20th November, 2025 91 to 112, 114 to 116, 119 to 27th November, 2025 122, 124 to 130 132, 133, 135 and 138 to 156 04th December, 2025
2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.
H. H. SAWANT [ MILIND N. JADHAV, J. ] Digitally signed by HARSHADA HARSHADA HANUMANT HANUMANT SAWANT SAWANT Date: 2025.10.10 10:40:12 +0530 1 of 1 ::: Uploaded on - 10/10/2025 ::: Downloaded on - 11/10/2025 02:15:10 :::