Section 3(1)(a) in The Manoeuvres Field Firing and Artillery Practice Act, 1938

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Union of India - Subsection

Section 3(1)(a) in The Manoeuvres Field Firing and Artillery Practice Act, 1938

(a)pass over, or encamp, construct military works of a temporary character, or execute military manoeuvres on, the area specified in the notification, and

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Union of India - Subsection

Section 3(1)(a) in The Manoeuvres Field Firing and Artillery Practice Act, 1938