Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(5) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(5)The local authority shall ensure that the names of all children enrolled in the schools under its jurisdiction are publicly displayed in each school.