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Delhi High Court - Orders

Hkac Leasing Igo No 7 Limited vs Assistant Commissioner Of Income-Tax ... on 23 August, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Tushar Rao Gedela

                          $~2, 3, 50 to 157, 159 to 162, 165 to 175, 177 to 179, 181 to 185 & 192
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          2
                          +     W.P.(C) 8618/2022 and CM No.25920/2022
                                HKAC LEASING IGO NO 7 LIMITED                      ..... Petitioner
                                                   Through:
                                                   versus
                                ASSISTANT COMMISSIONER OF INCOME-TAX
                                CIRCLE 2 1 1 INTERNATIONAL TAXATION & ANR.
                                                                                     ..... Respondents
                          3
                          +     W.P.(C) 10839/2022 and CM No.31513/2022
                                INTERGLOBE AVIATION LIMITED                        ..... Petitioner
                                                   Through:

                                                   versus

                                ASSISTANT COMMISSIONER OF INCOME
                                TAX CIRCLE 10 (1) DELHI                            ..... Respondent
                                               Through:
                          50
                          +     W.P.(C) 1127/2022 and CM No.3270/2022
                                CRESCENT LEASING 5 LIMITED                         ..... Petitioner
                                                   Through:

                                                   versus

                                ASSISTANT COMMISSIONER OF INCOME
                                TAX & ANR.                                         ..... Respondents
                                             Through:




Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                                       1
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                           51
                          +    W.P.(C) 1128/2022 and CM No.3272/2022
                               CRESCENT LEASING 6 LIMITED                ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX,
                               CIRCLE 1 (2),(1), INTERNATIONAL TAXATION,
                               NEW DELI AND ANR.                      ..... Respondents
                                                 Through:

                          52
                          +    W.P.(C) 1129/2022 and CM 3274/2022
                               ALLAVIATION LEASING IGO (NO 3) LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               & ANR.                                    ..... Respondents
                                                 Through:

                          53
                          +    W.P.(C) 1130/2022 and CM 3276/2022
                               AVOLON AEROSPACE AOE 4 LIMITED            ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME
                               TAX & ANR.                                ..... Respondents
                                            Through:



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                             2
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                           54
                          +    W.P.(C) 1131/2022 and CM No.3278/2022
                               AVOLON AEROSPACE AOE 15 LIMITED         ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               & ANR.                           ..... Respondents
                                            Through:
                          55
                          +    W.P.(C) 1541/2022 and CM 4426/2022
                               GY AVIATION LEASE 1201 CO LIMITED       ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
                                                                           ..... Respondent
                                                 Through:
                          56
                          +    W.P.(C) 1573/2022 and CM 4486/2022
                               GAL MSN 4535 AND 4954 LIMITED
                                                                             ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE
                               1(3)(1), INTERNATIONAL TAXATION, NEW DELHI AND ORS
                                                                       ..... Respondent
                                               Through:
                          57
                          +    W.P.(C) 1576/2022 and CM No.4491/2022



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                           3
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                GY AVIATION LEASE 1301 CO LIMITED       ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(3)
                               (1), INTERNATIONAL TAXATION, NEW DELHI AND ORS
                                                                       ..... Respondent
                                              Through:

                          58
                          +    W.P.(C) 1595/2022 and CM 4557/2022
                               DUNLEWY AVIATION LEASING 1 LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(2)
                               (2), INTERNATIONAL TAXATION, NEW DELHI AND ANR
                                                                       ..... Respondent
                                              Through:
                          59
                          +    W.P.(C) 1596/2022 and CM 4559/2022
                               DUNLEWY AVIATION LEASING 2 LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
                                                                           ..... Respondent
                                                 Through:

                          60
                          +    W.P.(C) 1598/2022 and CM 4565/2022


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                           4
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                GY AVIATION LEASE 101 CO LIMITED         ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX,
                               CIRCLE1(3)(1), INTERNATIONAL TAXATION, NEW DELHI
                               AND ANR
                                                                        ..... Respondent
                                                Through:
                          61
                          +    W.P.(C) 2134/2022 and CM 6145/2022
                               CRESCENT LEASING 9 LIMITED               ..... Petitioner
                                                 Through:

                                                 versus

                               INCOME TAX OFFICER WARD INTERNATIONAL TAXATION
                               1 (1)( 2),NEW DELHI AND ORS.      ..... Respondents
                                               Through:

                          62
                          +    W.P.(C) 2143/2022 and CM 6159/2022
                               CRESCENT LEASING 1 LIMITED               ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 1 (2) (1) INTERNATIONAL TAXATION & ANR.
                                                                        ..... Respondent
                                                Through:
                          63
                          +    W.P.(C) 2149/2022 and CM 6168/2022
                               CRESCENT LEASING 3 LIMITED               ..... Petitioner


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                            5
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                  Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 1 (2) (1) INTERNATIONAL TAXATION & ANR.
                                                                        ..... Respondent
                                                Through:
                          64
                          +    W.P.(C) 2170/2022 and CM 6198/2022
                               CELESTIAL AVIATION TRADING 9 LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                               INCOME TAX OFFICER WARD INTERNATIONAL
                               TAXATION 1(1)(2) & ORS.                   ..... Respondents
                                                 Through:
                          65
                          +    W.P.(C) 2211/2022 and CM No.6378/2022
                               ALLCO LEASING IGO( NO 2) LIMITED          ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 1 (1) (1), INTERNATIONAL TAXATION,
                               NEW DELHI AND ANR.                        ..... Respondents
                                                 Through:
                          66
                          +    W.P.(C) 2263/2022 and CM No.6514/2022
                               ALLAVIATION LEASING IGO NO (4 ) LIMITED ..... Petitioner
                                                 Through:


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                             6
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                  versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 1 (1) (1), INTERNATIONAL TAXATION
                               & ANR.                                   ..... Respondents
                                                 Through:
                          67
                          +    W.P.(C) 2264/2022 and CM No.6516/2022
                               ALLAVIATION LEASING IGO NO(5) LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX,
                               CIRCLE 1(1) ( 1 ), INTERNATIONAL TAXATION
                               & ANR.                                   ..... Respondents
                                                 Through:
                          68
                          +    W.P.(C) 2283/2022 and CM No. 6567/2022
                               AVOLON AEROSPACE (IRELAND) AOE 52 LIMITED.. Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME-TAX
                               CIRCLE 1(1) (1) INTERNATIONAL TAXATION
                               & ORS.                                   ..... Respondents
                                                 Through:
                          69
                          +    W.P.(C) 2301/2022 and CM No.6618/2022



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                         7
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                AVOLON AEROSPACE AOE 33 LIMITED         ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 1 (1)(1) INTERNATIONAL TAXATION & ANR.
                                                                           ..... Respondent
                                                 Through:
                          70
                          +    W.P.(C) 2308/2022 and CM 6645/2022
                               ALLCO LEASING IGO NO 1 LIMITED          ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1(1)(1) INTERNATIONAL TAXATION & ANR.
                                                                           ..... Respondent
                                                 Through:

                          71
                          +    W.P.(C) 2313/2022 and CM No.6666/2022
                               AVOLON AEROSPACE AOE 17 LIMITED
                                                                             ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 (1)
                               (1)INTERNATIONAL TAXATION & ANR.
                                                                           ..... Respondent



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                           8
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                  Through:
                          72
                          +    W.P.(C) 2317/2022 and CM No.6676/2022
                               AVOLON AEROSPACE IRELAND AOE 50 LIMITED... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1
                               (1)(1) INTERNATIONAL TAXATION & ORS.
                                                                            ..... Respondent
                                                 Through:
                          73
                          +    W.P.(C) 2318/2022 and CM No.6678/2022
                               AVOLON AEROSPACE IRELAND AOE 51 LIMITED ... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 1(1)(1) INTERNATIONAL TAXATION
                               & ORS.                                     .... Respondents
                                                 Through:
                          74
                          +    W.P.(C) 2638/2022 and CM No.7580/2022
                               AVOLON AEROSPACE AOE 32 LIMITED          ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
                               1(1)(1), INTERNATIONAL TAXATION & ANR.



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                            9
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                                             ..... Respondent
                                                 Through:
                          75
                          +    W.P.(C) 2897/2022 and CM No.8406/2022
                               AERGEN AIRCRAFT ELEVEN LIMITED           ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX,
                               CIRCLE 1 (1) (1), INTERNATIONAL TAXATION,
                               NEW DELHI AND ORS.                       ..... Respondents
                                                 Through:
                          76
                          +    W.P.(C) 3571/2022 and CM No.10545/2022
                               APTREE AVIATION TRADING 2 CO. LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 1(1)(1) INTERNATIONAL TAXATION & ANR.
                                                                            ..... Respondent
                                                 Through:
                          77
                          +    W.P.(C) 3885/2022 and CM No.11549/2022
                               ALAFCO IRISH AIRCRAFT LEASING TWO LIMITED
                                                                              ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                            10
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                CIRCLE 1 (1) (1) INTERNATIONAL TAXATION & ORS.
                                                                            ..... Respondent
                                                 Through:
                          78
                          +    W.P.(C) 3886/2022 and CM No.11552/2022
                               ACG AIRCRAFT LEASING IRELAND LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 1(1)(1) INTERNATIONAL TAXATION & ORS.
                                                                            ..... Respondent
                                                 Through:
                          79
                          +    W.P.(C) 4022/2022 and CM No.12031/2022
                               ACCIPITER INVESTMENTS AIRCRAFT 2 LIMITED .... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 1 (1)(1) INTERNATIONAL TAXATION
                               & ORS.                                   ..... Respondents
                                                 Through:
                          80
                          +    W.P.(C) 4052/2022 and CM No.12077/2022
                               ORIX AVIATION SYSTEMS LIMITED            ..... Petitioner
                                                 Through:

                                                 versus




Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                            11
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                DEPUTY COMMISSIONER OF INCOME TAX
                               CIRCLE 2 2 2 INTERNATIONAL TAXATION & ORS.
                                                                               ..... Respondent
                                                 Through:
                          81
                          +    W.P.(C) 4393/2022 and CM No.13089/2022 and 13090/2022
                               SMBC AVIATION CAPITAL IRELAND LEASING 3 LTD.
                                (FORMERLY KNOWN AS RBS AEROSPACE
                                IRELAND LEASING 3 LIMITED)                 ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX,
                               CIRCLE 3(1) (2), INTERNATIONAL TAXATION,
                               NEW DELHI AND ANR.                          ..... Respondents
                                                 Through:
                          82
                          +    W.P.(C) 4394/2022 and CM No.13092/2022
                               AVOLON AEROSPACE LEASING LIMITED            ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME
                               TAX & ANR.                                  ..... Respondents
                                                 Through:
                          83
                          +    W.P.(C) 4492/2022 and CM No.13378/2022
                               HKAC LEASING IGO NO 6 LIMITED               ..... Petitioner
                                                 Through:


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                               12
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                  versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               & ANR.                                      ..... Respondents
                                                 Through:
                          84
                          +    W.P.(C) 4493/2022 and CM Nos.13381/2022 and 13382/2022
                               SMBC AVIATION CAPITAL LTD (FORMERLY
                               KNOWN AS RBS AEROSPACE LIMITED)            ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME
                               TAX & ANR.                                  ..... Respondents
                                                 Through:
                          85
                          +    W.P.(C) 4494/2022 and CM No.13386/2022
                               AVOLON AEROSPACE IRELAND AOE 53 LIMITED
                                                                                 ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME
                               TAX & ORS.                                  ..... Respondents
                                                 Through:
                          86
                          +    W.P.(C) 4768/2022 and CM No.14293/2022
                               JACKSON SQUARE AVIATION IRELAND LIMITED
                               FORMERLY KNOWN AS MUL AVIATION


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              13
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                CAPITAL LIMITED                              ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 2 1 2 INTERNATIONAL TAXATION
                               & ORS.                                      ..... Respondents
                                                 Through:
                          87
                          +    W.P.(C) 4769/2022 and CM No.14295/2022
                               LARE LEASING LIMITED                        ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME
                               TAX CIRCLE INTERNATIONAL TAXATION
                               2(2)(1), NEW DELHI AND ANR.                 ..... Respondents
                                                 Through:
                          88
                          +    W.P.(C) 4864/2022 and CM Nos.14588/2022 and 14589/2022
                               AWAS IRELAND LEASING FOUR LIMITED
                                                                                 ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 1 1 1
                               INTERNATIONAL TAXATION & ORS.               ..... Respondents
                                                 Through:
                          89


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                                14
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                           +    W.P.(C) 4867/2022 and CM No.14593/2022 and 14594/2022
                               AIRCASTLE (IRELAND) LIMITED (FORMERLY
                               KNOWN AS KLAATU AIRCRAFT LEASING IRELAND
                               LIMITED)                                      ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 2 (1) (2), INTERNATIONAL TAXATION
                               NEW DELHI AND ORS.                          ..... Respondents
                                                 Through:
                          90
                          +    W.P.(C) 4897/2022 and CM No.14649/2022 and 14650/2022
                               JAMESTOWN AIRCRAFT LEASING LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2 (1)
                               (2) INTERNATIONAL TAXATION & ORS.            ..... Respondents
                                                 Through:

                          91
                          +    W.P.(C) 4913/2022 and CM Nos.14671/2022 and 14672/2022
                               HOWTH AIRCRAFT LEASING LIMITED              ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                                 15
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                CIRCLE 2(1)(1) INTERNATIONAL TAXATION & ORS.
                                                                               ..... Respondent
                                                 Through:
                          92
                          +    W.P.(C) 4914/2022 and CM No.14676-77/2022
                               AWAS 5158 IRELAND LIMITED                   ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME-TAX
                               CIRCLE 1 -1 -1 INTERNATIONAL TAXATION
                               & ORS.                                      ..... Respondents
                                                 Through:
                          93
                          +    W.P.(C) 4927/2022 and CM No.14699/2022, 14700/2022
                               TC SKYWARD AVIATION IRELAND LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 3 (1) (1) INTERNATIONAL TAXATION
                               NEW DELHI & ORS.                            ..... Respondents
                                                 Through:

                          94
                          +    W.P.(C) 6183/2022 and CM No.18638/2022
                               PEMBROKE AIRCRAFT LEASING 3 LIMITED           ..... Petitioner
                                                 Through:

                                                 versus


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                                 16
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                DEPUTY COMMISSIONER OF INCOME TAX
                               CIRCLE 2 (2)(2) INTERNATIONAL TAXATION & ORS.
                                                                             ..... Respondent
                                                 Through:
                          95
                          +    W.P.(C) 7265/2022 and CM No.22262/2022
                               AERGEN AIRCRAFT ELEVEN LIMITED            ..... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 (1)
                               (1) INTERNATIONAL TAXATION NEW DELHI AND ANR.
                                                                             ..... Respondent
                                                 Through:
                          96
                          +    W.P.(C) 7421/2022 and CM No.22658/2022
                               ACCIPITER INVESTMENTS AIRCRAFT 2 LIMITED .... Petitioner
                                                 Through:

                                                 versus

                               ASSISTANT COMMISSIONER OF INCOME TAX
                               CIRCLE 1-1-1 INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          97
                          +    W.P.(C) 7432/2022 and CM No.22669/2022
                               ALLAVIATION LEASING IGO (NO. 3) LIMITED ..... Petitioner
                                                 Through:




Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                             17
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                  versus

                                ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE
                                1(1)(1), INTERNATIONAL TAXATION, NEW DELHI
                                AND ANR.                                    ..... Respondents
                                                 Through:
                          98
                          +     W.P.(C) 7452/2022 and CM Nos.22717/2022 and 22718/2022
                                ACG AIRCRAFT LEASING IRELAND LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1 (1)(1) INTERNATIONAL TAXATION,
                                NEW DELHI AND ANR.                           ..... Respondents
                                                 Through:

                          99
                          +     W.P.(C) 7484/2022 and CM No.22876/2022
                                ALAFCO IRISH AIRCRAFT LEASING TWO LTD .... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1 1 1 INTERNATIONAL TAXATION & ANR.
                                                                                ..... Respondent
                                                 Through:
                          100
                          +     W.P.(C) 7513/2022 and CM No.22936/2022



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              18
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 ORIX AVIATION SYSTEMS LIMITED            ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME TAX
                                CIRCLE 2-2-2 INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          101
                          +     W.P.(C) 7595/2022 and CM No.23365/2022
                                ALLCO LEASING IGO NO 1 LIMITED           ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1 1 1 INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          102
                          +     W.P.(C) 7599/2022 and CM No.23374/2022
                                AVOLON AEROSPACE AOE 4 LIMITED           ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1 1 1 INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          103
                          +     W.P.(C) 7601/2022 and CM 23378/2022


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                             19
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 AVOLON AEROSPACE AOE 17 LIMITED          ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1-1-1
                                INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          104
                          +     W.P.(C) 7605/2022 and CM No.23385/2022
                                AVOLON AEROSPACE AOE 15 LIMITED          ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1-1-1 INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          105
                          +     W.P.(C) 7607/2022 and CM No.23392/2022
                                ALLCO LEASING IGO NO 2 LIMITED           ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1(1)(1) INTERNATIONAL TAXATION, NEW DELHI
                                AND ANR.                                 ..... Respondents
                                                 Through:




Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                             20
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                           106
                          +     W.P.(C) 7637/2022 and CM No.23450/2022
                                AVOLON AEROSPACE IRELAND AOE 50 LIMITED
                                                                                ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1)
                                INTERNATIONAL TAXATION, NEW DELHI AND ANR.
                                                                              ..... Respondent
                                                 Through:
                          107
                          +     W.P.(C) 7641/2022 and CM No.23455/2022
                                ALLAVIATION LEASING (IGO NO. 4) LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE
                                1(1)(1), INTERNATIONAL TAXATION, NEW DELHI AND ANR.
                                                                              ..... Respondent
                                                 Through:
                          108
                          +     W.P.(C) 7687/2022 and CM No.23546/2022
                                AVOLON AEROSPACE AOE 33 LIMITED           ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1 -1 -1 INTERNATIONAL TAXATION & ANR.



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              21
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                                              ..... Respondent
                                                 Through:
                          109
                          +     W.P.(C) 7713/2022 and CM No.23605/2022
                                AVOLON AEROSPACE (IRELAND ) AOE 52 LIMITED
                                                                               ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1 (1) ( 1), INTERNATIONAL TAXATION
                                & ANR.
                                                                             ..... Respondent
                                                 Through:
                          110
                          +     W.P.(C) 7729/2022 and CM No.23647/2022
                                AVOLON AEROSPACE (IRELAND) AOE 51 LIMITED
                                                                               ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1(1)(1) INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          111
                          +     W.P.(C) 7732/2022 and CM No.23651/2022
                                AVOLON AEROSPACE AOE 32 LIMITED          ..... Petitioner
                                                 Through:

                                                 versus


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                             22
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE
                                1(1)(1) INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          112
                          +     W.P.(C) 7735/2022 and CM No.23654/2022
                                AIRCASTLE (IRELAND) LIMITED (FORMERLY
                                KNOWN AS KLAATU AIRCRAFT LEASING
                                (IRELAND) LIMITED)                          ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 2(1)(2) INTERNATIONAL TAXATION & ORS.
                                                                             ..... Respondent
                                                 Through:
                          113
                          +     W.P.(C) 7740/2022 and CM No.23660/2022
                                TC SKYWARD AVIATION IRELAND LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX,
                                CIRCLE 3 (1) (1), INTERNATIONAL TAXATION,
                                NEW DELHI & ANR.                         ..... Respondents
                                                 Through:
                          114
                          +     W.P.(C) 7783/2022 and CM No.23839/2022



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                                23
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 DUNLEWY AVIATION LEASING 1 LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1-2 -2 INTERNATIONAL TAXATION & ANR.
                                                                            ..... Respondent
                                                 Through:
                          115
                          +     W.P.(C) 7785/2022 and CM No.23848/2022
                                AVOLON AEROSPACE (IRELAND) AOE 115 LIMITED
                                                                              ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1(1)(1) INTERNATIONAL TAXATION & ANR.
                                                                            ..... Respondent
                                                 Through:
                          116
                          +     W.P.(C) 7787/2022 and CM No.23851/2022
                                AVOLON AEROSPACE (IRELAND) AOE 116 LIMITED
                                                                              ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX,
                                CIRCLE 1 (1) (1), INTERNATIONAL TAXATION,
                                NEW DELHI AND ANR.                       ..... Respondents



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                           24
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                  Through:
                          117
                          +     W.P.(C) 7789/2022 and CM No.23854/2022
                                DUNLEWY AVIATION LEASING 2 LIMITED        ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1 (2)(2), INTERNATIONAL TAXATION
                                NEW DELHI AND ANR.                       ..... Respondents
                                                 Through:
                          118
                          +     W.P.(C) 7853/2022 and CM No.23966/2022
                                BLUESKY 26 LEASING COMPANY LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX,
                                CIRCLE 1(1) (2) , INTERNATIONAL TAXATION,
                                NEW DELHI AND ANR                        ..... Respondents
                                                 Through:
                          119
                          +     W.P.(C) 7979/2022 and CM No.24316/2022
                                SMBC AVIATION CAPITAL LIMITED            ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 3 (1) (2,) INTERNATIONAL TAXATION


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              25
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 NEW DELHI AND ANR.                       ..... Respondents
                                                 Through:
                          120
                          +     W.P.(C) 8090/2022 and CM No.24540/2022
                                AVOLON AEROSPACE (IRELAND) AOE 53 LIMITED
                                                                               ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 (1)
                                (1), INTERNATIONAL TAXATION, NEW DELHI AND ANR.
                                                                             ..... Respondent
                                                 Through:
                          121
                          +     W.P.(C) 8091/2022 and CM No.24544/2022
                                MCAP EUROPE LIMITED                      ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME TAX
                                CIRCLE 2- 2 - 1 INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          122
                          +     W.P.(C) 8092/2022 and CM No.24547/2022
                                HOWTH AIRCRAFT LEASING LIMITED            ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              26
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 CIRCLE 2 1 1 INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          123
                          +     W.P.(C) 8106/2022 and CM No.24606/2022
                                PEMBROKE AIRCRAFT LEASING 11 LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME TAX
                                CIRCLE 2(2)(2) INTERNATIONAL TAXATION,
                                DELHI AND ANR.                            ..... Respondents
                                                 Through:
                          124
                          +     W.P.(C) 8107/2022 and CM No.24608/2022
                                PEMBROKE AIRCRAFT LEASING 3 LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME TAX
                                CIRCLE 2 2 2 INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          125
                          +     W.P.(C) 8228/2022 and CM No.24845/2022
                                MACQUARIE AIRFINANCE ACQUISITIONS
                                (IRELAND) LIMITED                        ..... Petitioner
                                                 Through:

                                                 versus


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                             27
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 2 -2 -1 INTERNATIONAL TAXATION & ANR.
                                                                            ..... Respondent
                                                 Through:
                          126
                          +     W.P.(C) 8230/2022 and CM No.24847/2022
                                MACQUARIE AEROSPACE FINANCE 5090 LIMITED .. Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 2 (2) (1), INTERNATIONAL TAXATION NEW DELHI
                                AND ANR.
                                                                            ..... Respondent
                                                 Through:
                          127
                          +     W.P.(C) 8231/2022 and CM No.24851/2022
                                MASL IRELAND 22 LIMITED                  ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 2 -2 -1 INTERNATIONAL TAXATION & ANR.
                                                                            ..... Respondent
                                                 Through:
                          128
                          +     W.P.(C) 8244/2022 and CM No.24873/2022
                                JAMESTOWN AIRCRAFT LEASING LIMITED ..... Petitioner
                                                 Through:


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                             28
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                  versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 2 (1) (2), INTERNATIONAL TAXATION
                                NEW DELHI AND ANR.
                                                                           ..... Respondent
                                                 Through:
                          129
                          +     W.P.(C) 8277/2022 and CM No.24927/2022
                                MACQUARIE AEROSPACE FINANCE 5027 LIMITED
                                                                             ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 2 2 1 INTERNATIONAL TAXATION & ANR.
                                                                           ..... Respondent
                                                 Through:
                          130
                          +     W.P.(C) 8278/2022 and CM No.24929/2022
                                MACQUARIE AEROSPACE FINANCE 5092 LIMITED
                                                                             ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2 2 1
                                INTERNATIONAL TAXATION & ANR.
                                                                           ..... Respondent
                                                 Through:
                          131


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                          29
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                           +     W.P.(C) 8389/2022 and CM No.25254/2022
                                HKAC LEASING IGO NO 6 LIMITED
                                                                               ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 2 -1 -1 INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          132
                          +     W.P.(C) 8447/2022 and CM No.25478/2022
                                INVER AIRCRAFT LEASING LIMITED             ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 2 (1) (1), INTERNATIONAL TAXATION
                                NEW DELHI AND ANR.
                                                                             ..... Respondent
                                                 Through:
                          133
                          +     W.P.(C) 8492/2022 and CM No.25571/2022
                                ORIENTAL LEASING 8 COMPANY LIMITED         ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME TAX
                                CIRCLE 2 (2)(2), INTERNATIONAL TAXATION



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                               30
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 NEW DELHI AND ANR.
                                                                            ..... Respondent
                                                 Through:
                          134
                          +     W.P.(C) 8511/2022 and CM No.25622/2022
                                PEMBROKE AIRCRAFT LEASING 4 LIMITED        ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME TAX
                                CIRCLE 2- 2 -2 INTERNATIONAL TAXATION & ANR.
                                                                            ..... Respondent
                                                 Through:
                          135
                          +     W.P.(C) 8521/2022 and CM No.25644/2022
                                PEMBROKE AIRCRAFT LEASING 2 LIMITED       ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME TAX
                                CIRCLE 2(2)(2) INTERNATIONAL TAXATION, & ANR.
                                                                            ..... Respondent
                                                 Through:

                          136
                          +     W.P.(C) 8634/2022 and CM No.25951/2022
                                HKAC LEASING (IGO NO. 8) LIMITED         ..... Petitioner
                                                 Through:

                                                 versus



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              31
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 2 (1)
                                (1) INTERNATIONAL TAXATION NEW DELHI AND ANR.
                                                                            ..... Respondent
                                                 Through:
                          137
                          +     W.P.(C) 8652/2022 and CM No.26056/2022
                                HKAC LEASING IGO NO 9 LIMITED             ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME-TAX
                                CIRCLE 2-1 -1 INTERNATIONAL TAXATION & ANR.
                                                                            ..... Respondent
                                                 Through:
                          138
                          +     W.P.(C) 8718/2022 and CM No.26261/2022
                                APTREE AVIATION TRADING 2 CO LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1 1 1 INTERNATIONAL TAXATION & ANR.
                                                                            ..... Respondent
                                                 Through:
                          139
                          +     W.P.(C) 8728/2022 and CM No.26268/2022
                                CONNOLLY AVIATION CAPITAL 2 LIMITED ..... Petitioner
                                                 Through:

                                                 versus



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              32
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE (1) (2) (1), INTERNATIONAL TAXATION
                                NEW DELHI AND ANR.                       ..... Respondents
                                                 Through:
                          140
                          +     W.P.(C) 8865/2022 and CM No.26685/2022
                                CRESCENT LEASING 9 LIMITED               ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1 2 1 INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:

                          141
                          +     W.P.(C) 8884/2022 and CM No.26722/2022
                                CIT AEROSPACE INTERNATIONAL UNLIMITED
                                COMPANY                                  ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE (1) (2) (1) INTERNATIONAL TAXATION
                                NEW DELHI AND ANR.
                                                                             ..... Respondent
                                                 Through:

                          142


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                             33
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                           +     W.P.(C) 8893/2022 and CM No.26735/2022
                                JACKSON SQUARE AVIATION IRELAND LIMITED
                                (FORMERLY KNOWN AS MUL AVIATION CAPITAL
                                LIMITED)                                  ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
                                2(1)(2), INTERNATIONAL TAXATION, NEW DELHI & ANR.
                                                                            ..... Respondent
                                                 Through:

                          143
                          +     W.P.(C) 8898/2022 and CM No.26744/2022
                                CONNOLLY AVIATION CAPITAL 1 LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE (1) (2) (1) INTERNATIONAL TAXATION
                                NEW DELHI AND ANR.                       ..... Respondents
                                                 Through:
                          144
                          +     W.P.(C) 8907/2022 and CM No.26790/2022
                                AWAS 5158 IRELAND LIMITED
                                                                              ..... Petitioner
                                                 Through:

                                                 versus



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              34
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1 (1)( 1) INTERNATIONAL TAXATION,
                                NEW DELHI AND ANR                          ..... Respondent
                                                 Through:
                          145
                          +     W.P.(C) 9010/2022 and CM No.27155/12022
                                CELESTIAL AVIATION TRADING 23 LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1 -2- 1 INTERNATIONAL TAXATION
                                & ANR.                                    ..... Respondents
                                                 Through:
                          146
                          +     W.P.(C) 9027/2022 and CM No.27168/2022
                                AWAS AVIATION LEASING (4433) LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1(1)(1) INTERNATIONAL TAXATION,
                                NEW DELHI AND ANR.                        ..... Respondents
                                                 Through:

                          147
                          +     W.P.(C) 9029/2022 and CM No.27171/2022
                                CIT GROUP FINANCE IRELAND UNLIMITED
                                COMPANY                                   ..... Petitioner


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              35
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                  Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1- 2 -1 INTERNATIONAL TAXATION & ANR.
                                                                            ..... Respondents
                                                 Through:
                          148
                          +     W.P.(C) 9031/2022 and CM No.27175/2022
                                SUBRIA ONE DESIGNATED ACTIVITY COMPANY .... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX,
                                CIRCLE 3 1 2 INTERNATIONAL TAXATION NEW DELHI
                                & ANR.                                   ..... Respondents
                                                 Through:
                          149
                          +     W.P.(C) 9034/2022 and CM No.27178/2022
                                AWAS 2914 IRELAND LIMITED                ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME-TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION,
                                NEW DELHI AND ANR.                       ..... Respondents
                                                 Through:
                          150
                          +     W.P.(C) 9042/2022 and CM No.27189/2022



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                             36
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 AWAS IRELAND LEASING FOUR LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION,
                                NEW DELHI AND ANR.                       ..... Respondents
                                                 Through:
                          151
                          +     W.P.(C) 9070/2022 and CM No.27228/2022
                                TIGA AVIATION LEASING LIMITED            ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX,
                                CIRCLE 3(1)(1), INTERNATIONAL TAXATION,
                                NEW DELHI & ANR.                         ..... Respondents
                                                 Through:
                          152
                          +     W.P.(C) 9089/2022 and CM No.27257/2022
                                CONNOLLY AVIATION CAPITAL 3 LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX
                                CIRCLE 1- 2 -1 INTERNATIONAL TAXATION
                                & ANR.                                   ..... Respondents
                                                 Through:



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                             37
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                           153
                          +     W.P.(C) 9231/2022 and CM No.27673/2022
                                EMERALD AVIATION AOE 9 LIMITED            ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME-TAX
                                CIRCLE 1 2 2 INTERNATIONAL TAXATION & ANR.
                                                                             ..... Respondent
                                                 Through:
                          154
                          +     W.P.(C) 9306/2022 and CM No.27886/2022
                                AWAS AVIATION TRADING DAC                ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME-TAX
                                CIRCLE 1 (1) (1), INTERNATIONAL TAXATION
                                NEW DELHI AND ANR.                       ..... Respondents
                                                 Through:
                          155
                          +     W.P.(C) 9466/2022 and CM No.28262/2022
                                SPRITE AVIATION NO. 2 DAC                ..... Petitioner
                                                 Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX,
                                CIRCLE 3 (1) (2), INTERNATIONAL TAXATION,
                                NEW DELHI & ANR.                         ..... Respondents


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              38
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                  Through:

                          156
                          +     W.P.(C) 1030/2020
                                AETHER AIRCRAFT 1 LTD                     ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME TAX
                                CIRCLE1(1)(2), INTERNATIONAL TAXATION ..... Respondent
                                                 Through:
                          157
                          +     W.P.(C) 1862/2020
                                JACKSON SQUARE AVIATION IRELAND LIMITED
                                (FORMERLY KNOWN AS MUL AVIATION CAPITAL
                                LIMITED), A COMPANY INCORPORATION UNDER THE
                                LAWS OF IRELAND                    ..... Petitioner
                                              Through:

                                                 versus

                                ASSISTANT COMMISSIONER OF INCOME TAX,
                                CIRCLE 2(2)(1), INTERNATIONAL TAXATION
                                                                              ..... Respondent
                                                 Through:
                          159
                          +     W.P.(C) 12198/2019 and CM No.49874/2019
                                CELESTIAL AVIATION TRADING 9 LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME - TAX


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              39
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 CIRCLE(1)(2)(1), INTERNATIONAL TAXATION
                                & ORS.
                                                                              ..... Respondent
                                                 Through:
                          160
                          +     W.P.(C) 12199/2019 and CM No.49876/2019
                                CRESCENT LEASING 1 LIMITED                ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME-TAX
                                CIRCLE(1)(2)(1), INTERNATIONAL TAXATION & ORS.
                                                                              ..... Respondent
                                                 Through:
                          161
                          +     W.P.(C) 12200/2019 and CM No.49878/2019
                                CRESCENT LEASING 3 LIMITED                ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME-TAX
                                CIRCLE1(2)(1), INTERNATIONAL TAXATION & ORS.
                                                                              ..... Respondent
                                                 Through:
                          162
                          +     W.P.(C) 12201/2019 and CM No.49880/2019
                                CRESCENT LEASING 9 LIMITED                ..... Petitioner
                                                 Through:

                                                 versus



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              40
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE(1)(2)(1), INTERNATIONAL TAXATION & ORS.
                                                                               ..... Respondent
                                                 Through:
                          165
                          +     W.P.(C) 12209/2019 and CM No.49899/2019
                                LARE LEASING LIMITED                       ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE 2(2)(1), INTERNATIONAL TAXATION & ORS.
                                                                               ..... Respondent
                                                 Through:
                          166
                          +     W.P.(C) 12462/2019 and CM No.50855/2019
                                ALLAVIATION LEASING IGO (NO. 5) LIMITED. ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION & ORS.
                                                                               ..... Respondent
                                                 Through:
                          167
                          +     W.P.(C) 12463/2019 and CM No.50857/2019
                                ALLAVIATION LEASING IGO (NO. 3) LIMITED ..... Petitioner
                                                 Through:




Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                               41
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                  versus

                                DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION & ORS.
                                                                             ..... Respondents
                                                 Through:

                          168
                          +     W.P.(C) 12464/2019 and CM No.50859/2019
                                ALLAVIATION LEASING IGO (NO. 4) LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION & ORS.
                                                                              ..... Respondent
                                                 Through:
                          169
                          +     W.P.(C) 12465/2019 and CM No.50861/2019
                                ALLCO LEASING (IGO NO.1) LIMITED          ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION & ORS.
                                                                              ..... Respondent
                                                 Through:
                          170
                          +     W.P.(C) 12466/2019 and CM No.50863/2019
                                ALLCO LEASING (IGO NO. 2) LIMITED



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              42
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                                                 ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION & ORS.
                                                                              ..... Respondent
                                                 Through:
                          171
                          +     W.P.(C) 12467/2019 and CM No.50865/2019
                                AVOLON AEROSPACE AOE 4 LIMITED            ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION & ORS.
                                                                              ..... Respondent
                                                 Through:
                          172
                          +     W.P.(C) 12468/2019 and CM No.50867/2019
                                AVOLON AEROSPACE AOE 15 LIMITED           ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION & ORS.
                                                                              ..... Respondent
                                                 Through:
                          173
                          +     W.P.(C) 12469/2019 and CM No.50869/2019



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              43
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                 AVOLON AEROSPACE AOE 17 LIMITED           ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION & ORS.
                                                                              ..... Respondent
                                                 Through:
                          174
                          +     W.P.(C) 12470/2019 and CM No.50871/2019
                                AVOLON AEROSPACE AOE 32 LIMITED           ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION
                                & ORS.
                                                                              ..... Respondent
                                                 Through:
                          175
                          +     W.P.(C) 12471/2019 and CM No.50873/2019
                                AVOLON AEROSPACE LEASING LIMITED          ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION
                                & ORS.                                    ..... Respondents
                                                 Through:


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              44
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                           177
                          +     W.P.(C) 12739/2019 and CM No.52074/2019
                                HOWTH AIRCRAFT LEASING LIMITED            ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME - TAX
                                CIRCLE 2(1)(1), INTERNATIONAL TAXATION & ORS.
                                                                              ..... Respondent
                                                 Through:
                          178
                          +     W.P.(C) 13211/2019 and CM No.53766/2019
                                DUNLEWY AVIATION LEASING 1 LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME-TAX
                                CIRCLE 1(2)(2), INTERNATIONAL TAXATION
                                & ORS.                                    ..... Respondents
                                                 Through:
                          179
                          +     W.P.(C) 13212/2019 and CM No.53768/2019
                                DUNLEWY AVIATION LEASING 2 LIMITED ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISIIONER OF INCOME-TAX
                                CIRCLE 1(2)(2), INTERNATIONAL TAXATION & ORS.
                                                                              ..... Respondent


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              45
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                  Through:
                          181
                          +     W.P.(C) 13260/2019 and CM No.53923/2019
                                CRESCENT LEASING 5 LIMITED (UNDER VOLUNTARY
                                LIQUIDATION)                              ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME- TAX
                                CIRCLE 1(2)(1), INTERNATIONAL TAXATION & ORS.
                                                                              ..... Respondent
                                                 Through:
                          182
                          +     W.P.(C) 13279/2019 and CM No.53998/2019
                                CRESCENT LEASING 6 LIMITED (UNDER
                                VOLUNTARY LIQUIDATION)                    ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME- TAX
                                CIRCLE 1(2)(1), INTERNATIONAL TAXATION & ORS.
                                                                              ..... Respondent
                                                 Through:
                          183
                          +     W.P.(C) 13331/2019 and CM No.54152/2019
                                MACQUARIE AEROSPACE FINANCE 5027 LIMITED
                                (FORMERLY KNOWN AS AWAS IRELAND LEASING SIX
                                LIMITED)
                                                                                ..... Petitioner



Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              46
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                  Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME- TAX CIRCLE 1(1)(1),
                                INTERNATIONAL TAXATION & ORS.
                                                                            ..... Respondent
                                                 Through:
                          184
                          +     W.P.(C) 13332/2019 and CM No.54154/2019
                                MACQUARIE AEROSPACE FINANCE 5090 LIMITED
                                (FORMERLY KNOWN AS AWAS IRELAND LEASING SEVEN
                                LIMITED)                                  ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME- TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION & ORS.
                                                                            ..... Respondent
                                                 Through:
                          185
                          +     W.P.(C) 13334/2019 and CM No.54158/2019
                                MACQUARIE AEROSPACE FINANCE 5092 LIMITED
                                (FORMERLY KNOWN AS AWAS 5092 IRELAND LIMITED)
                                                                               ..... Petitioner
                                                 Through:

                                                 versus

                                DEPUTY COMMISSIONER OF INCOME- TAX
                                CIRCLE 1(1)(1), INTERNATIONAL TAXATION & ORS.
                                                                        ..... Respondent


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                              47
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                   Through:
                          192
                          +     W.P.(C) 11084/2022 and CM No.32509/2022 and 32510/2022
                                SDH WINGS LEASING 4 LIMITED                  ..... Petitioner
                                                 Through:

                                                  versus

                                ASSITANT COMMISSIONER OF INCOME TAX,
                                CIRCLE 3 1 2, INTERNATIONAL TAXATION, NEW DELHI &
                                ANR.                                  ..... Respondents
                                                 Through:

                          Advocates who appeared in this case:
                          For the Petitioners :   Mr. Mayank Nagi and Mr. Tarun Singh,
                                                  Advocates in Item No.3.
                                                  Mr. Sachit Jolly, Ms. Anuradha Dutt, Mr. Rohit
                                                  Garg, Ms. Disha Jham and Mr. Sohum Dua,
                                                  Advocates in Item Nos. 2, 50 to 157, 159 to 162,
                                                  165 to 175, 177 to 179, 181 to 185 & 192.

                          For the Respondents :   Mr. Zoheb Hossain, Senior Standing Counsel with
                                                  Mr. Vipul Agrawal and Mr. Parth Semwal, Jr.
                                                  Standing Counsel for Income Tax Deptt. in Item
                                                  Nos. 2, 80, 83, 91, 100, 121, 122, 131, 136, 137,
                                                  and 157.

                                                  Mr. Sanjay Kumar and Ms. Easha Kadian,
                                                  Standing Counsels for Revenue Deptt. in Item
                                                  Nos. 86, 87, 89, 90, 112, 125, 126, 127, 128, 129,
                                                  130, 132, 142, 165 & 177.

                                                  Mr. Kunal Sharma, Senior Standing Counsel with
                                                  Mr. Zehra Khan, Jr. Standing Counsel and Mr.
                                                  Shray Nargotra, Advocates for IT Deptt. in Item
                                                  Nos. 94, 123, 124, 133, 134, 135 & 153.

                                                  Mr. Puneet Rai and Ms. Adeeba Mujahid, Senior


Signature Not Verified
Digitally Signed          W.P.(C) 8618/2022 & connected matters                                  48
By:VINOD KUMAR
Signing Date:26.08.2022
13:21:45
                                                     Standing Counsels with Mr. Nikhil Jain, Advocate
                                                    for Income Tax Deptt. in Item Nos. 55, 57, 60, 93,
                                                    113, 139, 143, 147, 148, 151, 152, 155, 183, 184
                                                    & 185.

                                                    Mr. Sunil Agarwal, Senior Standing Counsel with
                                                    Mr. Tushar Gupta, Jr. Standing Counsel with Mr.
                                                    Utkarsh Tiwari, Advocates for Income Tax
                                                    Department in Item No. 81, 84, 88, 92, 119, 144,
                                                    146, 149, 150, 154 & 192.

                                                    Mr. Ruchir Bhatia, Senior Standing Counsel with
                                                    Mr. Shlok Chandra, Jr. Standing Counsel and Ms.
                                                    Mansie Jain, Advocates in Item Nos. 50, 51-54,
                                                    56, 58-59, 61-79, 82, 85, 96, 97-115, 140, 141,
                                                    156, 159-162, 165-175, 178-179 & 181-182.

                               CORAM:
                               HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                               HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                            ORDER

% 23.08.2022

1. Learned counsel for the respondents pray for time to file counter affidavit.

2. Let the same be filed within eight weeks. Rejoinder thereto, if any, be filed before the next date of hearing.

3. Renotify on 18.01.2023.

4. Interim order to continue.

SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J AUGUST 23, 2022/nd Signature Not Verified Digitally Signed W.P.(C) 8618/2022 & connected matters 49 By:VINOD KUMAR Signing Date:26.08.2022 13:21:45