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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(2)(d) in The Rabindra Mukta Vidyalaya Act, 2001

(d)the time within which the Budget Estimate shall be forwarded to the State Government as referred to in sub-section (2) of section 26;