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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(f) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

(f)"demographic information" means demographic information of Bhamashah card holder like name, age, gender, occupation, annual income, property and such other information as may be notified by the State Government from time to time;