Andhra Pradesh High Court - Amravati
Smt. Pilla Suneetha vs Sri Pradeep Kumar Jittuka, Irsme on 4 July, 2025
Author: B Krishna Mohan
Bench: B Krishna Mohan
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.C.C.No.2757 of 2024
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
6. 04.07.2025 BKM,J & VN,J
I.A.Nos.1 of 2024 & 1 of 2025
The learned counsel for the respondents
seeks time to file counter affidavit, along with the necessary material papers.
List on 01.08.2025.
__________ BKM,J ________ VN,J MDP