Bombay High Court
Nitin Sukanraj Jain vs Neoliva Life Sciencce Pvt. Ltd on 23 March, 2021
Author: G.S. Patel
Bench: G.S. Patel
23-IAL6658-2021 IN COMIPL5574-2021.DOC
Atul
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO. 6658 OF 2021
IN
COMMERCIAL IP SUIT (L) NO. 5574 OF 2021
Nitin Sukanraj Jain ...Plaintif
Versus
Neoliva Life Science Pvt Ltd ...Defendant
Dr Virendra Tulzapurkar, Senior Advocate, with Hetal Patel,
Vijay Tawde, Suraj Shetye, & Sarthak Dhone, for the Plaintiff
Mr Hiren Kamod, with Nishin Shrikhande, Aditya Chibale, &
Avinash Belge, i/b RK Dewan Legal Services, for the Defendantf
Atul G.
Kulkarni
CORAM: G.S. PATEL, J
Digitally signed
by Atul G. DATED: 23rd March 2021
Kulkarni
Date: 2021.03.24
10:51:33 +0530
PC:-
1.Affidavit in Repld isyi to be fled and syierved on or before 5thfo April 2021. Lisyit thfoe matter on 5thfo April 2021.
2. Thfoisyi order will be digitalld syiigned bd thfoe Private Secretard of thfoisyi Court. All concerned will act on production of a digitalld syiigned copd of thfoisyi order.
(G. S. PATEL, J) Page 1 of 1 23rd March 2021