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Bombay High Court

Nitin Sukanraj Jain vs Neoliva Life Sciencce Pvt. Ltd on 23 March, 2021

Author: G.S. Patel

Bench: G.S. Patel

                                                         23-IAL6658-2021 IN COMIPL5574-2021.DOC




                   Atul



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION
                             INTERIM APPLICATION (L) NO. 6658 OF 2021
                                                          IN
                              COMMERCIAL IP SUIT (L) NO. 5574 OF 2021


                   Nitin Sukanraj Jain                                                 ...Plaintif
                         Versus
                   Neoliva Life Science Pvt Ltd                                     ...Defendant


                   Dr Virendra Tulzapurkar, Senior Advocate, with Hetal Patel,
                        Vijay Tawde, Suraj Shetye, & Sarthak Dhone, for the Plaintiff
                   Mr Hiren Kamod, with Nishin Shrikhande, Aditya Chibale, &
                        Avinash Belge, i/b RK Dewan Legal Services, for the Defendantf

Atul G.
Kulkarni
                                             CORAM:          G.S. PATEL, J
Digitally signed
by Atul G.                                   DATED:          23rd March 2021
Kulkarni
Date: 2021.03.24
10:51:33 +0530
                   PC:-


                   1.

Affidavit in Repld isyi to be fled and syierved on or before 5thfo April 2021. Lisyit thfoe matter on 5thfo April 2021.

2. Thfoisyi order will be digitalld syiigned bd thfoe Private Secretard of thfoisyi Court. All concerned will act on production of a digitalld syiigned copd of thfoisyi order.

(G. S. PATEL, J) Page 1 of 1 23rd March 2021