Supreme Court - Daily Orders
Chander Prakash Verma vs Commissioner Of Customs (Preventive) on 9 August, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.9 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18212/2019
(Arising out of impugned final judgment and order dated 28-02-2019
in CUSAA No. 20/2018 passed by the High Court Of Delhi At New
Delhi)
CHANDER PRAKASH VERMA Petitioner(s)
VERSUS
COMMISSIONER OF CUSTOMS (PREVENTIVE) Respondent(s)
(FOR ADMISSION and I.R. and IA No.112878/2019-EXEMPTION FROM FILING
O.T. )
Date : 09-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. Abhinav Jain, Adv.
Ms. Ekta Kapoor, Adv.
For Mr. Rajeev Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
A request for adjournment is made on the ground of personal difficulty of the counsel appearing for the petitioner.
As prayed, list the matter after one week.
(NEETU KHAJURIA) (VIDYA NEGI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2019.08.10
12:14:34 IST
Reason: