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Supreme Court - Daily Orders

Chander Prakash Verma vs Commissioner Of Customs (Preventive) on 9 August, 2019

Bench: A.M. Khanwilkar, Dinesh Maheshwari

     ITEM NO.9                           COURT NO.9                    SECTION XIV

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).    18212/2019

     (Arising out of impugned final judgment and order dated 28-02-2019
     in CUSAA No. 20/2018 passed by the High Court Of Delhi At New
     Delhi)

     CHANDER PRAKASH VERMA                                               Petitioner(s)

                                                   VERSUS

     COMMISSIONER OF CUSTOMS (PREVENTIVE)                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.112878/2019-EXEMPTION FROM FILING
     O.T. )

     Date : 09-08-2019 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE A.M. KHANWILKAR
                          HON'BLE MR. JUSTICE DINESH MAHESHWARI

     For Petitioner(s)              Mr. Abhinav Jain, Adv.
                                    Ms. Ekta Kapoor, Adv.
                                    For Mr. Rajeev Singh, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                              O R D E R

A request for adjournment is made on the ground of personal difficulty of the counsel appearing for the petitioner.

As prayed, list the matter after one week.



                          (NEETU KHAJURIA)                         (VIDYA NEGI)
                            COURT MASTER                           COURT MASTER
Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2019.08.10
12:14:34 IST
Reason: