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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Karnataka - Subsection

Section 12(cc) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

(cc)[Every member of the Legislative Assembly and of the Legislative Council shall be entitled to receive in the prescribed manner, a sum of [[[rupees forty thousand] [Substituted by Act 31 of 1978 w.e.f. 1.4.1978. Again Substituted by Act 1 of 2004 w.e.f. 1.04.2003] per month] as constituency Traveling Allowance] ]