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Union of India - Section

Section 2 in The Indian Institutes of Management (Amendment) Act, 2023

2.Amendment of section 4.

(1)In section 4 of the Indian Institutes of Management Act, 2017 (hereinafter referred to as the principal Act), after sub-section (1), the following sub-section shall be inserted, namely:—(1A) On and from the date of commencement of the Indian Institutes of Management (Amendment)Act, 2023, the National Institute of Industrial Engineering, Mumbai, shall be called the “Indian Institute of Management, Mumbai” and all the provisions of this Act shall apply to the said Institute.