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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(31) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(31)An employee on leave, with full or half or without pay, shall not accept any full-time service with or without pay or remuneration during the period of leave. An employee may accept part time employment after obtaining specific permission from the Head of School, the School Committee for the Management, as the case may be.