Bombay High Court
Manish Digambar Advilkar vs The State Of Maharashtra on 25 November, 2016
Bench: V.M. Kanade, S.C. Gupte, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 3307 OF 2010
Dinesh Ramchandra Dubey ....Petitioner
V/S
The State Of Maharashtra ....Respondent
WITH CR. WRIT PETITION NO. 77 OF 2011 Anil Menghraj Gehi ....Petitioner V/S Charanjeet Singh Gehi And Ors ....Respondent WITH CR. WRIT PETITION NO. 2211 OF 2010 Manish Digambar Advilkar ....Petitioner V/S The State Of Maharashtra ....Respondent WITH CR. WRIT PETITION NO. 3337 OF 2011 K. N. Krishnamurthy ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH CR. WRIT PETITION NO. 3549 OF 2014 Raj Kumar Awasthi ....Petitioner V/S Page 1/2 ::: Uploaded on - 29/11/2016 ::: Downloaded on - 15/09/2021 15:16:22 ::: State Of Maharashtra ....Respondent WITH CR. WRIT PETITION NO. 2841 OF 2013 Kahera Sayed ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH CR. WRIT PETITION NO. 704 OF 2016 Rafique Dawood Kamdar And Anr ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent Shri Niranjan Mundargi, ADv. for Petitioner in Cri.W.P.No.77/2011. Ms.Noorseena Baig a/w Mr.Sargaraz Khalife, Adv. for Petitioner in Cri. W.P.No.704/2016. Mr.Ayaz Khan a/w Zehra Charana, Adv. for Petitioner in Cri.W.P. No.2211/10. Ms. Anjali Awasthi, Adv. for Petitioner in Cr.W.P.2841/2013. Mr.K.V.Saste, APP for State. Mr.Prakash Mahadik, Adv. a/w Mr.Mohan A.Dharmaraj, Adv. For R.No.2 in W.p.3337/2011.
CORAM : V.M. KANADE,
S.C. GUPTE &
SMT. REVATI MOHITE DERE, JJ DATE : 25th November, 2016 P.C. :
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