Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 69(1)(d) in The Police Enhanced Penalties Ordinance, 2005

(d)without reasonable cause fails to produce accounts, registers, documents or any other information required under sub- section(1) of section 66 ;