Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(5) in The Punjab School Education Board Act, 1969

(5)[ The accounts of the Board shall be audited annually or preaudited by such agency and on payment of such fees as may be specified by the State Government.] [Substituted by Punjab Act 10 of 1987.]