Delhi High Court - Orders
Container Corporation Of India Ltd vs Its Workmen As Represented By Concor ... on 22 August, 2022
$~R-136
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5860/2005 and C.M. Nos. 4381/2005 & 4382/2005
CONTAINER CORPORATION OF INDIA LTD ..... Petitioner
Through: None.
versus
ITS WORKMEN AS REPRESENTED
BY CONCOR EMPLOYEES UNION ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 22.08.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
None appeared on behalf of the parties. In the interest of justice, adverse orders are deferred. Issue court notice to both the parties returnable on 19.09.2022.
GAURANG KANTH, J AUGUST 22, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:26.08.2022 12:46:26