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Delhi High Court - Orders

Container Corporation Of India Ltd vs Its Workmen As Represented By Concor ... on 22 August, 2022

                           $~R-136
                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +     W.P.(C) 5860/2005 and C.M. Nos. 4381/2005 & 4382/2005
                                 CONTAINER CORPORATION OF INDIA LTD ..... Petitioner
                                                     Through:      None.

                                                     versus

                                 ITS WORKMEN AS REPRESENTED
                                 BY CONCOR EMPLOYEES UNION                             ..... Respondent
                                                     Through:      None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE GAURANG KANTH
                                                     ORDER

% 22.08.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).

None appeared on behalf of the parties. In the interest of justice, adverse orders are deferred. Issue court notice to both the parties returnable on 19.09.2022.

GAURANG KANTH, J AUGUST 22, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:26.08.2022 12:46:26