Supreme Court - Daily Orders
Nabam Rebia vs Registrar General, Gauhati High Court . on 19 January, 2016
Bench: Jagdish Singh Khehar, Dipak Misra, Madan B. Lokur, Pinaki Chandra Ghose, N.V. Ramana
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ITEM NO.501 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 876/2016
(Arising out of impugned final judgment and order dated 07/01/2016
in WP(C) No. 10/2016 passed by the High Court Of Gauhati)
NABAM REBIA Petitioner(s)
VERSUS
REGISTRAR GENERAL, GAUHATI HIGH COURT AND ORS. Respondent(s)
(with office report)
WITH
S.L.P.(C)...CC No. 779-780/2016
(With appln.(s) for permission to file SLP and Office Report)
SLP(C) No. 1259-1260/2016
(With appln.(s) for permission to file lengthy list of dates and
appln.(s) for exemption from filing c/c of the impugned judgment
and Office Report)
Date : 19/01/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
In SLP 876/2016 Ms. Kanika Singh, Adv.
Mr. Ashish Jha, Adv.
Mr. Sarvesh Singh Baghel,Adv.
Mr. Nizam Pasha, Adv.
For Petitioner(s) Mr. Fali S. Nariman, Sr. Adv.
In CC 779-780/2016 Mr. Arunabh Chowdhary, Adv.
Ms. Heena Khan, Adv.
Mr. Subhash Sharma, Adv.
Mr. Samir Malik, Adv.
Ms. Pallavi Langar,AOR
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
In SLP 1259-60/2016 Mr. Vivek Tankha, Sr. Adv.
Signature Not Verified
Mr. Ankur Chawla,Adv.
Ms. Megha Gupta, Adv.
Digitally signed by
Renuka Sadana
Date: 2016.01.19
16:41:07 IST
Reason: Ms. Kanika Singh, Adv.
Mr. Nizam Pasha, Adv.
Mr. D.Kumanan, Adv.
Mr. Sachin Pujari, Adv.
Mr. Parth Tiwari, Adv.
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Mr. Varun Chopra, Adv.
Mr. Sarvesh Singh Baghel, Adv.
For Respondent(s) Mr. Satya Pal Jain, Sr. Adv.
(Governor) Mr. Bhakti Vardhan Singh, Adv.
Mr. Vikas Singh Jangra, AOR
Mr. Shekhar Naphade, Sr. Adv.
Mr. Vikas Singh, Sr. Adv.
Mr. Rajiv Dalal, Adv.
Mr. Ashmeet Singh, Adv.
Mr. Abhay Kumar,Adv.
Mrs. Deepika Kalia, Adv.
Mr. Tenzing Tsering, Adv.
Mr. Kapish Seth, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Subramonium Prasad, Sr. Adv.
Ms. Meha Aggarwal, Adv.
Mr. Utkarsh, Adv.
Ms. Sanskriti Pathak, Adv.
Mr. Aditya Singh,AOR
for RR No.17 Dr. Rajeev Dhawan, Sr. Adv.
Mr. Jayant Mohan, Adv.
Ms. Meenakshi Chatterjee, Adv.
For RR No.1 Mr. P.I. Jose, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
For further consideration, list the cases again on 20.01.2016 as part-heard.
(Renuka Sadana) (Parveen Kr. Chawla) Court Master AR-cum-PS