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Supreme Court - Daily Orders

Baldev Prasad Soni vs The State Of M.P. (Now C.G.) on 11 May, 2015

Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh

     ITEM NO.41                              COURT NO.7                 SECTION IIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)....../2015
                                             CRLMP No(s). 7934/2015

     (Arising out of impugned final judgment and order dated 12/03/2014
     in CRLAP No. 2765/1998 passed by the High Court of Chhatisgarh at
     Bilaspur)

     BALDEV PRASAD SONI                                                  Petitioner(s)

                                                    VERSUS

     THE STATE OF M.P. (NOW C.G.)                                        Respondent(s)

     (with appln. (s) for c/delay in filing SLP)


     Date : 11/05/2015 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                             HON'BLE MR. JUSTICE SHIVA KIRTI SINGH


     For Petitioner(s)                 Mr. Vikrant Singh Bais,Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

We are not inclined to entertain this special leave petition, which is dismissed.

(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2015.05.12 17:36:22 IST Reason: