Supreme Court - Daily Orders
Baldev Prasad Soni vs The State Of M.P. (Now C.G.) on 11 May, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh
ITEM NO.41 COURT NO.7 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)....../2015
CRLMP No(s). 7934/2015
(Arising out of impugned final judgment and order dated 12/03/2014
in CRLAP No. 2765/1998 passed by the High Court of Chhatisgarh at
Bilaspur)
BALDEV PRASAD SONI Petitioner(s)
VERSUS
THE STATE OF M.P. (NOW C.G.) Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 11/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Vikrant Singh Bais,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to entertain this special leave petition, which is dismissed.
(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2015.05.12 17:36:22 IST Reason: