Section 10(2)(a) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

[Cites 0, Cited by 4] [Section 10(2)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2)(a) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(a)transferred his right under the lease or sub-let, the entire building or any portion thereof if the lease does not confer on him any right to do so; or

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State of Andhra Pradesh - Subsection

Section 10(2)(a) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960