Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act] State of Punjab - Subsection Section 38(1)(b) in Punjab Water Supply and Sewerage Board Act, 1976 (b)disallow the estimate or any portion thereof, and return the estimate to the Board with directions to amend it.