Supreme Court - Daily Orders
Assistant Commissioner Of Income Tax vs Paypal Payments Pvt. Ltd on 18 November, 2024
ITEM NO.26 COURT NO.15 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 25798/2024
[Arising out of impugned final judgment and order dated 13-08-2024
in WPL No. 30944/2023 passed by the High Court of Judicature at
Bombay]
ASSISTANT COMMISSIONER OF INCOME TAX & ORS. Petitioner(s)
VERSUS
PAYPAL PAYMENTS PVT. LTD. Respondent(s)
(FOR ADMISSION )
Date : 18-11-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE R. MAHADEVAN
For Petitioner(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mr. H R Rao, Adv.
Ms. Priyanka Terdal, Adv.
Ms. Priyanka Das, Adv.
Mr. Madhav Singhal, Adv.
For Respondent(s) Mr. Jehangir D. Mistry, Sr. Adv.
Ms. Rubal Bansal Maini, Adv.
Mr. Prakhar Pandey, Adv.
Mr. Faisal Sherwani, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. Issue notice.
2. Tag with SLP(C)Nos. 20569-20572 of 2023.
Signature Not Verified Digitally signed by CHANDRESH Date: 2024.11.20 18:50:40 IST Reason:(CHANDRESH) (POOJA SHARMA) COURT MASTER (SH) COURT MASTER (NSH)