Karnataka High Court
Chethan D N S/O Ningaiah vs The State Of Karnataka on 24 June, 2024
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NC: 2024:KHC:22842
CRL.P No. 4164 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 24TH DAY OF JUNE, 2024
BEFORE
THE HON'BLE MRS JUSTICE M G UMA
CRIMINAL PETITION NO. 4164 OF 2024
BETWEEN:
CHETHAN D.N. S/O NINGAIAH,
AGED ABOUT 28 YEARS,
R/AT CARE OF ANITHA,
5TH MAIN, BESIDES KRISHNA DEVARAYA
RAILWAY STATION, BAPUJINAGAR,
BENGALURU - 560 026.
AND ALSO R/O DALIMBA VILLAGE,
SANTHUNUR HOBLI, KANAKAPURA TALUK,
RAMANAGARA DISTRICT - 562 117.
...PETITIONER
(BY SRI. A.N. RADHA KRISHNA, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA,
NU RAMANAGARA TOWN POLICE,
Digitally
signed by V REPRESENTED BY THE STATE PUBLIC PROSECUTOR,
KRISHNA HIGH COURT BUILDINGS, BENGALURU - 560 001.
Location: High
Court of 2. SRI. VEERABHADREGOWDA S/O RAMEGOWDA,
Karnataka
AGED ABOUT 43 YEARS,
R/AT CARE OF NANJUNDA GARMENTS
FACTORY ROAD, JIGANAHALLI,
II STAGE, RAYARADODDI, RAMANAGARA TOWN,
RAMANAGARA DISTRICT - 562 159.
...RESPONDENTS
(BY SMT. K.P. YASHODHA, HCGP FOR R1;R2 - SERVED)
THIS CRL.P IS FILED U/S.439 OF CR.P.C PRAYING TO
ENLARGE THE PETITIONER ON BAIL IN CR.NO.83/2023 OF
-2-
NC: 2024:KHC:22842
CRL.P No. 4164 of 2024
RAMANAGARA TOWN P.S., RAMANAGARA FOR THE OFFENCE P/US/
307, 366-A, 363, 506 OF IPC AND SEC.12 OF POCSO ACT, NOW THE
FILE PENDING BEFORE THE I ADDITIONAL DISTRICT AND SESSIONS
JUDGE, RAMANAGARA IN SPL.C.(POCSO) NO.161/2023.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioners after addressing the arguments at length is seeking permission to withdraw the petition and he has filed a memo to that effect.
2. His submission is placed on record.
3. In view of the memo, the petition stands dismissed as not pressed.
Sd/-
JUDGE JS List No.: 1 Sl No.: 17 CT: BHK