Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 187] [Entire Act] State of Tamilnadu - Subsection Section 187(g) in Tamil Nadu Panchayats Act, 1994 (g)all other sums which may be contributed or received by the Panchayat Union Council for the purposes of elementary education.