Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(iii) in The Orissa Seaward Artillery Practice Rules, 1967 (iii)by giving publicity to the notice at agricultural, religious or other fairs which are being hold in the vicinity of such area during the currency of the notice :
