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[Cites 0, Cited by 0] [Section 15(10)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(10)(c) in Jammu and Kashmir Protection of Women from Domestic Violence Rules, 2011

(c)an order directing the accused to vacate and stay away from the residence of the aggrieved person or any place she is likely to visit;